Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(m) in The Haryana Private Universities, 2006

(m)[ "National Assessment and Accreditation Council" means National Assessment and Accreditation Council, Bangalore, an autonomous institution of the University Grants Commission; [Amended vide Haryana Act No. 16 of 2012, assented to by the Governor of Haryana on 16th April 2012, published in the Haryana Gazette on 10th May 2012.]
(ma)"National Board of Accreditation" means National Board of Accreditation, New Delhi, an autonomous body of All India Council for Technical Education;