Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act] State of Gujarat - Subsection Section 51(2)(h) in Gujarat Gas (Regulation of Transmission, Supply and Distribution) Act, 2001 (h)the form in which an annual statement of accounts shall be prepared by the Authority under sub-section (1) of section 21;