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State of Uttarakhand - Section

Section 3 in Uttaranchal School Education Act, 2006

3. Departmental structure of the School Education, functions and powers.

(1)The State Government may establish Block Resource Center, Nyay Panchyat Resource Center and Vidyalya Sankul Kendra respectively to provide the School Education for planning, implementation, control, administration, direction, monitoring and financial management in addition Director School Education, Director State Council of Educational Research and Training, Regional Additional Director and District Education officer .
(2)The Government Shall appoint such officers and employees for the Block Resource Center, Nyay Panchyat Resource Center and Vidyalya Sankul Kendra, as the State Government may deem fit.
(3)The officers and employees appointed under sub-section (2) shall discharge such functions and exercise powers, as may be prescribed in the rule.