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[Cites 0, Cited by 0] [Section 35A(5)] [Section 35A] [Entire Act]

State of Bihar - Subsection

Section 35A(5)(i) in Bihar Private Irrigation Works Act, 1922

(i)a panchayat of not less than five nor more than nine persons (including one person to represent the interests of the area which is, or is likely to be, irrigated from, the irrigation work) to be selected by him from those interested in the maintenance of the said work;