Supreme Court - Daily Orders
Punjab Urban Planning And Development ... vs Darshana Devi on 1 May, 2017
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.36 COURT NO.5 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 13240/2017
(Arising out of impugned final judgment and order dated 28/03/2017
in RP No. 499/2017 passed by the National Consumer Disputes
Redressal Commission, New Delhi)
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
DARSHANA DEVI Respondent(s)
(With Interim Relief and Office Report)
Date : 01/05/2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mrs. Rachana Joshi Issar, AOR
Ms. Vandana Mishra, Adv.
Mr. Syed Asif Iqbal, Adv.
Mr. Srujana Suman Mund, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag with SLP (C) No. 12438/2017.
No stay.
(Meenakshi Kohli) (Sharda Kapoor) Court Master (SH) Court Master (NS) Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2017.05.02 17:06:39 IST Reason: