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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Tamilnadu - Subsection

Section 19(1)(A) in The Tamil Nadu Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(A)the home shall have physical facilities and shall be run in accordance with the operational norms as laid down in the Schedule.