Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 225] [Entire Act] State of Tripura - Subsection Section 225(4) in Tripura Municipal Act, 1994 (4)The Municipality may, in carrying out the purpose of this Chapter, involve the participation of such voluntary organisation or public participation in such manner as it may deem fit and proper.