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Telecom Regulatory Authority Of India - Section

Section 9 in Telecommunication Tariff Order, 1999

9. Publication of Tariffs.

- (i) Tariffs to be charged by service providers from subscribers for telecommunication services along with the conditions thereof shall be published in such manner as the Authority may from time to time direct.
(ii)Information of tariff packages that a service provider may choose to offer to subscribers shall be accompanied by a comparison of the financial implications to subscribers under each package vis-a-vis the specified standard package(s).