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[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

State of Uttar Pradesh - Subsection

Section 78(1)(c) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(c)the powers under the sections and sub-section specified in the first column of Schedule V to be exercised for and on behalf of the Zila Panchayat and power to do all things necessary for the exercise of these powers;