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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(1)(b) in The M.P. Bhumi Sudhar Yojana Adhiniyam, 1967

(b)in respect of any other land, the average net annual income, if any, after deducting land revenue, cesses and rates, if any payable derived by the owners during the three years immediately preceding the said date.