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[Cites 0, Cited by 0] [Section 67(11)] [Section 67] [Entire Act]

Union of India - Subsection

Section 67(11)(ii) in The Coal Mines Provident Fund Scheme

(ii)'New' against the names of those who qualified as new members during the currency period to which the return in Form 'V' or Form 'V (Revised), relates;