Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75] [Entire Act] Union of India - Subsection Section 75(4) in The Oil Mines Regulations, 2017 (4)All pipe-lines, fittings and delivery hoses or metal pipes, metallic loading arms, swivel joints, tanks, chassis of tankers in the loading and unloading area shall be electrically continuous and be efficiently earthed.
