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Union of India - Section

Section 96 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

96. Morning and Evening Guns.

- Whenever the President is on board any of Indian Naval Ships with his standard flying, a morning and evening gun shall be fired from the ship bearing the President's standard. In every ship present carrying a band, the reveille or daylight can shall be sounded immediately after firing of the morning gun, and the tattoo shall be sounded for a quarter of an hour previous to the firing of the evening gun.