Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Himachal Pradesh - Section

Section 14 in Himachal Pradesh Electricity (Duty) Act, 2009

14. Previous sanction of the Government.

- No prosecution for any offence, punishable under this Act, shall be instituted, except with the previous sanction of the State Government.