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Madras High Court

Mohan Breweries And Distilleries ... vs M.P.Purusthothaman on 3 October, 2016

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS

Dated : 03.10.2016

Coram

Hon'ble MR.Justice RAJIV SHAKDHER


Cont.P.No.2313 of 2016
in Comp.Appl.No.305 of 2016
in C.P.No.309 of 2014


Mohan Breweries and Distilleries Limited,
represented by its 
Senior Deputy General Manager - Accounts,
Mr.G.Samuthiram,
No.7, Selva Street,
Madurai Meenakshi Nagar,
Valasaravakkam, Chennai- 600 087.		.. Petitioner

Vs.

M.P.Purusthothaman, 
Chairman,
M/s.Empee Distilleries Ltd.,
having registered office at
"Empee Tower", 59, Harris Road,
Pudupet, Chennai - 600 002.				.. Contemnor

Prayer : Contempt Petition filed under Section 11 of the Contempt of Courts Act, praying to punish the respondent herein for having committed contempt by disobeying the orders of this Court dated 10.06.2016 made in Company Application NO.305 of 2016 in C.P.No.309 of 2014.

* * *
		For Petitioner	: 	Mr.Rajagopal
						for M/s.G.Krishnakumar

O R D E R

1. Learned counsel for the petitioner says that there has been compliance of the order dated 10.06.2016.

RAJIV SHAKDHER, J.

gg 1.1. It is stated that all payments have been made, as indicated in the said order.

2. Accordingly, the captioned contempt petition is disposed of.

03.10.2016 gg Cont.P.No.2313 of 2016