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State of Gujarat - Section

Section 1 in The Gujarat Co-Operative Societies Act, 1961

1. Short title and Commencement.

(1)This Act may be called the Gujarat Cooperative Societies Act, 1961.
(2)It extends to the whole of the State of Gujarat.
(3)It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.