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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Gujarat - Subsection

Section 69(1)(b) in Bhakta Kavi Narsinh Mehta University Act, 2015

(b)to make arrangements for constituting the Board, the Executive Council, the Academic Council and other authorities of the University, within six months after the date of his appointment or such longer period not exceeding one year as the State Government may, by notification in the Official Gazette, direct.