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[Cites 0, Cited by 0] [Section 1(9)] [Section 1] [Entire Act]

State of Nagaland - Subsection

Section 1(9)(i) in Nagaland Municipal Act, 2001

(i)Cholera, plague, chicken-pox, small-pox, tuberculosis, leprosy, enteric fever, cerebrospinal meningitis, diphtheria, dengue fever, acquired immuno, deficiency syndrome (AIDS), hepatitis B and C, cerebral malaria and viral pneumonia, and