Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 441] [Entire Act] State of Uttar Pradesh - Subsection Section 441(3) in Rules under the United Provinces Excise Act, 1910 (3)The transport of country spirit from wholesale depots and wholesale shops to retail shops is governed by rules relating to sales at such depots and wholesale shops.
