Supreme Court - Daily Orders
Asha Rani vs Ashutosh Bharadwaj . on 4 January, 2016
Bench: M.Y. Eqbal, Arun Mishra
ITEM NO.17 COURT NO.9 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No.10638/2015
(Arising out of impugned final judgment and order dated 14/05/2015
in WPCRL No.2142/2013 passed by the High Court Of Delhi At New
Delhi)
ASHA RANI AND ORS. Petitioner(s)
VERSUS
ASHUTOSH BHARADWAJ AND ORS. Respondent(s)
Date : 04/01/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. Colin Gonsalves, Sr. Adv.
Ms. Gangotri, Adv.
Mr. Satya Mitra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(Sanjay Kumar-II) (Indu Pokhriyal)
Court Master Court Master
Signature Not Verified
Digitally signed by
Sanjay Kumar
Date: 2016.01.04
16:47:02 IST
Reason: