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Punjab-Haryana High Court

Jagmal Singh And Another vs The State Of Haryana And Another on 19 November, 2008

Author: Rajesh Bindal

Bench: Rajesh Bindal

      In the High Court of Punjab & Haryana at Chandigarh


                                      R. F. A. No. 54 of 1993 (O&M)

                                      Date of decision : 19.11.2008


Jagmal Singh and another                           ..... Appellants
                                      vs
The State of Haryana and another                   ..... Respondents

Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Ashok Aggarwal, Senior Advocate with Mr. Alok Jain, Advocate, for the appellants.

Mr. Lokesh Sinhal, Additional Advocate General, Haryana.

Rajesh Bindal J.

For the detailed reasons recorded in R. F. A. No. 2868 of 1992

- Balai Ram and others vs State of Haryana and another, vide separate order of even date, the present appeal is disposed of.




19.11.2008                                               ( Rajesh Bindal)
vs.                                                           Judge