Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Arunachal Pradesh - Section Section 137 in Arunachal Pradesh Municipal Act, 2007 137. Water tax. - The Municipality may levy a water tax on any land or non-residential building as a percentage of property tax as may be specified by regulations.
