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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

Bombay Presidency - Subsection

Section 23(2)(h) in Bombay Live-Stock Improvement Act, 1933

(h)under section 17, prescribing the manner and form in which a bull shall be marked and the manner in which a live-stock officer shall enter any premises or other place.