Supreme Court - Daily Orders
Divyanshu Umrao vs Union Of India on 6 June, 2023
Bench: Aniruddha Bose, Rajesh Bindal
ITEM NO.14 COURT NO.6 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 10403/2023
(Arising out of impugned final judgment and order dated 20-03-2023
in WC No. 22641/2021 passed by the High Court Of Judicature At
Allahabad)
DIVYANSHU UMRAO PETITIONER(S)
VERSUS
UNION OF INDIA & ORS. RESPONDENT(S)
(IA No.101872/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.101873/2023-EXEMPTION FROM FILING O.T.)
Date : 06-06-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MR. JUSTICE RAJESH BINDAL
(VACATION BENCH)
For Petitioner(s)
Mr. Randhir Kumar Ojha, AOR
Mr. Kumar Ravishankar, Adv.
Mr. Raghav Alok, Adv.
Mr. Vasudha Trivedi, Adv.
Mr. Abhinav Alok, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We dismiss the present Special Leave Petition with liberty to the petitioner to approach the High Court for an early hearing.
Pending application(s), if any, shall stand disposed of.
Signature Not Verified Digitally signed by POOJA SHARMA Date: 2023.06.06 16:47:38 IST Reason: (POOJA SHARMA) (VIDYA NEGI)
COURT MASTER (SH) ASSISTANT REGISTRAR