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State of Uttar Pradesh - Section

Section 18 in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

18. Disputes relating to election.

- Any petition relating to the result of the election shall if required within a period of six weeks from the date of election, be referred by the Adhyaksha, to the Commissioner of the division concerned, whose decision shall be final and binding.