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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(a) in The Madurai City Municipal Corporation Service Rules, 1981

(a)The post of Manager category 3(a) and Assistant Account Officer (Category 3 (b) are interchangeable. Likewise, the posts of Assistant Revenue Officers (Category 3(c) and Chief Accountant Category 3(d) are interchangeable.