Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(2)(xiv) in Bihar Special Survey and Settlement Act, 2011 (xiv)"Remuneration" means amount payable by the Government or any other public body for taking the services of the licensed surveyor;