Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 281] [Entire Act] State of West Bengal - Subsection Section 281(4) in West Bengal Municipal Act, 1993 (4)If any place is used for the sale of flesh, fish or poultry in contravention of the provisions of this section, the. Chairman may stop the use thereof by such means as he may consider necessary.
