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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(k) in The M.P. State Legal Services Authority Rules, 1996

(k)to [produce/prepare] [Substituted by Notification No. 17 (E)-58-97-XXI-B (II), dated 30-6-1998.] video/documentary films, publicity material, literature and publications to inform general public about the various aspects of the Legal Services Programmes;