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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(5) in Orissa Public Distribution System (Control) Order, 2008

(5)The licenses of persons other than those belonging to the categories mentioned in sub-Clause (3) or (4) of this clause shall not be renewed if applicants from the categories mentioned in Clause (3) or (4) are available for being appointed as dealers.