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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(v) in Tamil Nadu Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2005

(v)[Auxiliary Energy Consumption [[Substituted by Commission's Notification No.TNERCfTR/5/2-3 dt.8.9.2009 (w.e.f. 3.10.2007) before substitution stood as under: