Section 172(1)(e) in The Punjab Panchayati Raj Act, 1994

[Cites 0, Cited by 0] [Section 172(1)] [Section 172] [Entire Act]

State of Punjab - Subsection

Section 172(1)(e) in The Punjab Panchayati Raj Act, 1994

(e)exercise all supervision over the financial and executive administrative of the Zila Parishad and place before the Zila Parishad all questions connected therewith which shall appear to him to require its orders and for this purpose may call for records of the Zila Parishad; and

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State of Punjab - Subsection

Section 172(1)(e) in The Punjab Panchayati Raj Act, 1994