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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(d) in The National Institutes of Technology, Science Education and Research, 2007

(d)three persons, one of whom shall be a woman, not being employees of the Institute, to he nominated by the Chairperson in consultation with the Director, from amongst educationists of repute, one each from the field of science, engineering and humanities; and.