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Rajasthan High Court - Jaipur

Manoj Kumar Soni Son Of Shankar Lal Soni vs State Of Rajasthan on 19 December, 2022

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No. 17345/2022

                                   Manoj Kumar Soni Son Of Shankar Lal Soni
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Vinay Mathur For Respondent(s) : Mr. Riyasat Ali, PP Mr. Chhatrasal Singh Tanwar for the complainant HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 19/12/2022 Learned Public Prosecutor is directed to procure the case diary as well as the criminal antecedents of the petitioner.

List the matter on 05.01.2023 as prayed.

(MAHENDAR KUMAR GOYAL),J Sudha/230 (Downloaded on 20/12/2022 at 12:46:15 AM) Powered by TCPDF (www.tcpdf.org)