Rajasthan High Court - Jaipur
Manoj Kumar Soni Son Of Shankar Lal Soni vs State Of Rajasthan on 19 December, 2022
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No. 17345/2022
Manoj Kumar Soni Son Of Shankar Lal Soni
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Vinay Mathur For Respondent(s) : Mr. Riyasat Ali, PP Mr. Chhatrasal Singh Tanwar for the complainant HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 19/12/2022 Learned Public Prosecutor is directed to procure the case diary as well as the criminal antecedents of the petitioner.
List the matter on 05.01.2023 as prayed.
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