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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(7) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(7)The ballot box shall be locked and sealed in the presence of the candidates immediately before the commencement of the election. The voter shall place a mark against the name of the candidate for whom he wishes to vote, fold up the ballot paper and deposit it in a ballot box, placed before the Presiding Officer.