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Bombay High Court

Irfanullah Habibullah Faruqi vs The State Of Maharashtra on 15 November, 2019

Author: Sandeep K. Shinde

Bench: Sandeep. K. Shinde

                                                                          6.BA.1167-19.doc


                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       CRIMINAL APPELLATE JURISDICTION
                    CRIMINAL BAIL APPLICATION NO. 1167 OF 2019
         Irfanullah Habibullah Faruqi                       ...Applicant
               Versus
         The State of Maharashtra                           ...Respondent
                                               ...
         Mr. Akshay Bafna i/b Abdul K. Millwala,
         Advocate for the Applicant.
         Mr. Aabad Ponda i/b Ms. Sushma Soni,
         Advocate for Respondent No.2
         Mr. S.R. Aagarkar, A.P.P. for the State-Respondent
         No.1.
                                               ...

                                         CORAM : SANDEEP. K. SHINDE, J.

DATE : 15th NOVEMBER 2019. P.C. At the request of learned counsel for the applicant, stand over to 02nd December, 2019.

(Sandeep K. Shinde, J.) Najeeb 1/1 ::: Uploaded on - 16/11/2019 ::: Downloaded on - 17/11/2019 00:10:04 :::