Bombay High Court
Irfanullah Habibullah Faruqi vs The State Of Maharashtra on 15 November, 2019
Author: Sandeep K. Shinde
Bench: Sandeep. K. Shinde
6.BA.1167-19.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL BAIL APPLICATION NO. 1167 OF 2019
Irfanullah Habibullah Faruqi ...Applicant
Versus
The State of Maharashtra ...Respondent
...
Mr. Akshay Bafna i/b Abdul K. Millwala,
Advocate for the Applicant.
Mr. Aabad Ponda i/b Ms. Sushma Soni,
Advocate for Respondent No.2
Mr. S.R. Aagarkar, A.P.P. for the State-Respondent
No.1.
...
CORAM : SANDEEP. K. SHINDE, J.
DATE : 15th NOVEMBER 2019. P.C. At the request of learned counsel for the applicant, stand over to 02nd December, 2019.
(Sandeep K. Shinde, J.) Najeeb 1/1 ::: Uploaded on - 16/11/2019 ::: Downloaded on - 17/11/2019 00:10:04 :::