Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 243] [Entire Act]

State of Assam - Subsection

Section 243(i) in Instructions Relating to Liquor

(i)The Special Inspectors should make it a point of calling on the District Superintendent of Excise when they are n his headquarters station,.