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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(1) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(1)An appeal shall lie to the Project Authority from an order made under rule 6 to 11 by a Electoral Registration Officer within a period of 15 days from the date of order:Provided that an appeal shall not be lie where a person desiring to appeal has not availed himself of his right to be heard by, or to make representation to, the Electoral Registration Officer on the matter which is the subject of appeal.