Bombay High Court
Mohd Javed Anjum Kazi Mukhtar Ahemad And ... vs State Of Maharashtra, Thr. Secretary ... on 2 May, 2019
Author: S.M.Modak
Bench: Ravi K. Deshpande, S.M.Modak
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
WRIT PETITION NO. 3493 OF 2019
(Sainath Pandurang Pendore and anr vrs. State of Mah and ors)
WRIT PETITION NO. 3494 OF 2019
(Ku. Shailaja Ramchandra Khondankar vrs. State of Mah and ors)
WRIT PETITION NO. 668 OF 2019
(Vinod Diwanrao Rathod and ors vrs. State of Mah and ors)
WRIT PETITION NO. 662 OF 2019
(Laxman Kisanrao Waghade and ors vrs. State of Mah and ors)
WRIT PETITION NO. 663 OF 2019
(Rehana Kausar Habubur Rahman Khan & ors vrs. State of Mah and ors)
WRIT PETITION NO. 664 OF 2019
(Vivek Sudhakar Daware and anr vrs. State of Mah and ors)
WRIT PETITION NO. 665 OF 2019
(Balakdas Bakaram Kotarange and ors and ors vrs. State of Mah and ors)
WRIT PETITION NO. 666 OF 2019
(Amol Shivajirao Gore and anr vrs. State of Mah and ors)
WRIT PETITION NO. 667 OF 2019
(Mujeebur Rahman Sk. Ismail and ors vrs. State of Mah and ors)
WRIT PETITION NO. 1661 OF 2019
(Mohd. Javed Anjum Kazi Kukhtar Ahemad & anr vrs. State of Mah & ors)
WRIT PETITION NO. 1662 OF 2019
(Suresh Mahadeo Juare and ors vrs. State of Mah & ors)
WRIT PETITION NO. 1663 OF 2019
(Jaykumar Laxman Yetre and ors vrs. State of Mah & ors)
WRIT PETITION NO. 1909 OF 2019
(Lalchand Ramji Shrikrame vrs. State of Mah & ors)
WRIT PETITION NO. 1911 OF 2015
(Smt. Manjushri Shrikant Tilloo and ors vrs. State of Mah & ors)
WRIT PETITION NO. 6124 OF 2015
(Rajesh Kedarnath Mishra and ors vrs. State of Mah & ors)
WRIT PETITION NO. 8442 OF 2018
(Minakshi Sardarsingh Sonone and ors vrs. State of Mah & ors)
WRIT PETITION NO. 8443 OF 2018
(Prabhakar Kavadu Wakade and ors vrs. State of Mah & ors)
WRIT PETITION NO. 8444 OF 2018
(Anil Shankarrao Dadmal and ors vrs. State of Mah & ors)
WRIT PETITION NO. 8445 OF 2018
(Madhuri Sudhakar Paithankar and anr vrs. State of Mah & ors)
WRIT PETITION NO. 8446 OF 2018
(Madhukar Sheshrao Girnale and ors and ors vrs. State of Mah & ors)
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Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
Shri P.S.Kshirsagar, Advocate for Petitioner
Ms. N.P.Mehta, AGP for Respondent - State.
CORAM: R.K. DESHPANDE AND
S.M.MODAK, JJ.
DATE: 2nd MAY, 2019.
The controversy involved in these petitions does not at all survive in view of the decision of the Full Bench delivered in Writ Petition No. 8387 of 2013 and other connected matters, decided on 30.04.2019.
Hence, all the petitions are dismissed.
JUDGE JUDGE
Rvjalit
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