Delhi High Court - Orders
Appellant) Ctvn Calcutta Television ... vs Cable News Network Inc on 19 September, 2023
Author: Yashwant Varma
Bench: Yashwant Varma, Dharmesh Sharma
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 135/2023 and CM APPL. 34305/2023
(stay), CM APPL. 34308/2023 (for summoning of record) and
CM APPL. 38815/2023 (seeking contempt proceedings against
appellant)
CTVN CALCUTTA TELEVISION NETWORK PRIVATE
LIMITED .... Appellant
Through: Mr. Chaitanya, Mr. Shubhanshu
Gupta and Mr. Kartik Pant,
Advs.
versus
CABLE NEWS NETWORK INC. ..... Respondent
Through: Mr. Dhruv Anand and Ms.
Nimrat Singh, Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 19.09.2023 Learned counsels for parties apprise the Court that they are exploring the possibility of arriving at a settlement.
In view of the aforesaid, this matter shall stand adjourned to be called again on 14.12.2023.
YASHWANT VARMA, J.
DHARMESH SHARMA, J.
SEPTEMBER 19, 2023 sp This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/09/2023 at 22:18:12