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Delhi High Court - Orders

Appellant) Ctvn Calcutta Television ... vs Cable News Network Inc on 19 September, 2023

Author: Yashwant Varma

Bench: Yashwant Varma, Dharmesh Sharma

                             $~2
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         FAO(OS) (COMM) 135/2023 and CM APPL. 34305/2023
                                       (stay), CM APPL. 34308/2023 (for summoning of record) and
                                       CM APPL. 38815/2023 (seeking contempt proceedings against
                                       appellant)

                                       CTVN CALCUTTA TELEVISION NETWORK PRIVATE
                                       LIMITED                          .... Appellant
                                                   Through: Mr. Chaitanya, Mr. Shubhanshu
                                                             Gupta and Mr. Kartik Pant,
                                                             Advs.
                                                   versus

                                       CABLE NEWS NETWORK INC.                                                             ..... Respondent
                                                                            Through:                 Mr. Dhruv Anand and Ms.
                                                                                                     Nimrat Singh, Advs.
                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE DHARMESH SHARMA
                                                                            ORDER

% 19.09.2023 Learned counsels for parties apprise the Court that they are exploring the possibility of arriving at a settlement.

In view of the aforesaid, this matter shall stand adjourned to be called again on 14.12.2023.

YASHWANT VARMA, J.

DHARMESH SHARMA, J.

SEPTEMBER 19, 2023 sp This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/09/2023 at 22:18:12