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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(2)(f) in The Gwalior Vyapar Mela Pradhikaran Adhiniyam, 1996

(f)prescribing conditions subject to which huts, and other structures may be constructed including limits to the height of such huts or structures and the area on which they are to be built and distances between them;