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[Cites 0, Cited by 0] [Section 197(2)] [Section 197] [Entire Act]

State of West Bengal - Subsection

Section 197(2)(d) in West Bengal Co-operative Societies Rules, 2011

(d)every memorandum of appeal or application for review shall be accompanied by a certified copy of the award or order complained of. The memorandum of appeal or the application for review, as the case may be, shall be further accompanied by as many copies of the memorandum or the application as there are respondents or opposite parties.