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[Cites 0, Cited by 0] [Section 126] [Entire Act]

State of Bihar - Subsection

Section 126(2) in Bihar Board's Miscellaneous Rules, 1958

(2)When the drawing officer signs an absentee statement accompanying an establishment bill, he should see that a diagonal line is drawn cross the blank space, if any, below the last entry. Similarly, if the statement is blank he should see that a diagonal line is drawn across it with the word "blank" in brackets in the middle of the line.