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[Cites 0, Cited by 1] [Section 12(2)] [Section 12] [Entire Act]

State of Kerala - Subsection

Section 12(2)(e) in Kerala Conservation of Paddy Land and Wetland Act, 2008

(e)take photographs, make inventories or do other things necessary for collecting evidence regarding the commission of the offence and send a report to the Court of competent jurisdiction in order to prosecute the accused.