Delhi High Court - Orders
Rukhsar Ahmad And Anr vs Union Of India And Ors on 10 August, 2021
Author: Prateek Jalan
Bench: Prateek Jalan
$~6 to 8 (2021 Cause List)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5535/2019 & CM APPL. 24290/2019
RUKHSAR AHMAD AND ANR. ..... Petitioners
Through: Mr. Chittaranjan Hati, Advocate.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Kirtiman Singh, Mr. Waize Ali
Noor, Advocates for NBE.
Mr. T Singhdev and Ms. Michelle
B Das, Advocates for R-2.
7.
+ W.P.(C) 2417/2021
SHRI SREENATH GANGADHARAN ..... Petitioner
Through: Mr. K.N. Jayasankar, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Kirtiman Singh, Mr. Waize Ali
Noor, Advocates for NBE.
Mr. T Singhdev and Ms. Michelle
B Das, Advocates for R-2.
8.
+ W.P.(C) 2470/2021
BINEESH DEVADASAN ..... Petitioner
Through: Mr. K.N. Jayasankar, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Signature Not Verified
Digitally Signed By:SHITU
NAGPAL
Signing Date:11.08.2021
15:04:36 W.P.(C)5535/2019 and connected matters Page 1 of 2
Through: Mr. Arnav Kumar, Advocate for R-
1/UOI.
Mr. T Singhdev and Ms. Michelle
B Das, Advocates for R-2.
Mr. Kirtiman Singh, Mr. Waize Ali
Noor, Advocates for NBE.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 10.08.2021 The proceedings in the matter have been conducted through video conferencing.
1. At the request of learned counsel for the petitioners in W.P.(C) 2417/2021 and W.P.(C) 2470/2021, four weeks' time is granted to file rejoinders to the counter affidavits filed by respondent Nos. 2 and 3.
2. List on 28.10.2021.
PRATEEK JALAN, J AUGUST 10, 2021 'vp' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:11.08.2021 15:04:36 W.P.(C)5535/2019 and connected matters Page 2 of 2