Jammu & Kashmir High Court - Srinagar Bench
Mst. Rafiqa And Ors vs Ghulam Mohammad Matoo And Others on 9 August, 2017
Author: Ali Mohammad Magrey
Bench: Ali Mohammad Magrey
Serial No. 2
Regular List
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
LPAC No. 08/2016
MP No. 01/2016
Date of order: 09.08.2017
Mst. Fariqa and ors v. Ghulam Mohammad Matoo and ors
Coram:
Hon'ble Mr. Justice Badar Durrez Ahmed, Chief Justice
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge.
Appearing counsel:
For the Appellant(s) :Mr Rouf, Advocate vice
Mr . A. Qayoom, Advocate.
For the Respondent(s) : Mr S. N. Rattanpuri, Advocate.
i) Whether approved for reporting in Yes/No Law journals etc.:
ii) Whether approved for publication in press: Yes/No At the request made on behalf of Mr. M. A. Qayoom, re-
notify on 16.08.2017.
(Ali Mohammad Magrey) (Badar Durrez Ahmed)
Judge Chief Justice
Srinagar
09.08.2017
Anil Raina, Secy