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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Mizoram - Subsection

Section 31(1) in Mizoram Liquor (Prohibition) Act, 2019

(1)maliciously enters or searched or causes to be entered or search any house, building, shop, tent, vessel, raft, vehicle, land or place or similar dwelling place or