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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1)(c) in Certificate Courses to Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(c)"Admission Committee" means the Admission Committee constituted by the State Government under Section 4 of the Act, for the purpose of admission in the Second Year of the Professional Diploma Courses;