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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Punjab - Subsection

Section 34(1)(g) in The Punjab Panchayati Raj Act, 1994

(g)the owner or occupier of any building or land to maintain in proper repair the level and surface of any road or street passing in front of the building or through his land ;