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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(ff) in The Howrah Improvement Act, 1956

(ff)[ "Howrah Municipal Corporation" means the Howrah Municipal Corporation established under the Howrah Municipal Corporation Act, 1980;] [Clause (ff) inserted by W.B. Act 15 of 1995.]